LAWS(SC)-2019-3-197

COMMISSIONER OF INCOME TAX Vs. MSD PHARMACEUTICALS

Decided On March 15, 2019
COMMISSIONER OF INCOME TAX Appellant
V/S
Msd Pharmaceuticals Respondents

JUDGEMENT

(1.) Delay condoned.

(2.) The Special Leave Petition is dismissed leaving the question of law open.

(3.) Pending application(s), if any, stands disposed of accordingly.