(1.) Leave granted.
(2.) This appeal has been preferred against the impugned judgment dated December 16, 2016, passed by the Division Bench of the High Court of Calcutta, by which the High Court has dismissed the appeal preferred by the appellant Dr. Sridip Chatterjee and confirmed the judgment dated April 16, 2014, passed by the learned Single Judge whereby appointment of the appellant to the post of Assistant Professor in Physical Education (Yoga Therapy) under the respondent University was set aside.
(3.) The subject matter of challenge in this appeal is the selection and subsequent appointment of appellant to the post of Assistant Professor in Physical Education (Yoga Therapy) of the Jadavpur University.