REGENT COMPUTRONICS PVT. LTD.

Mayavti Trading Pvt. Ltd. Appellant

V/S

Pradyuat Deb Burman Respondents

Referred Judgements :-

KONKAN RAILWAY CORPORATION LIMITED VS. MEHUL CONSTRUCTION CO [REFERRED TO]
SHIN ETSU CHEMICAL CO LTD VS. AKSH OPTIFIBRE LTD [REFERRED TO]
S B P AND CO VS. PATEL ENGINEERING LTD [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BOGHARA POLYFAB PVT LTD [REFERRED TO]
M/S. DURO FELGUERA, S.A. VS. M/S. GANGAVARAM PORT LIMITED [REFERRED TO]
M/S ONGC MANGALORE PETROCHEMICALS LTD. VS. M/S ANS CONSTRUCTIONS LTD. & ANR. [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. ANTIQUE ART EXPORTS PRIVATE LIMITED [OVERRULED]

JUDGEMENT

(1.) Leave granted.

(2.) We have heard Mr. Mukul Rohatgi, learned Senior Advocate appearing for the appellant and Mr. Shyam Divan, learned Senior Advocate appearing for the respondent at considerable length.

(3.) On the facts of this case, we do not propose to interfere with the impugned decision of 12.03.2019 and, therefore, do not find it necessary to exercise our extraordinary jurisdiction under Article 136 of the Constitution of India.

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MAYAVTI TRADING PVT. LTD. Vs. PRADYUAT DEB BURMAN

Referred Judgements :-

JUDGEMENT

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