LAWS(SC)-2019-1-394

ELIZABATH RAJU Vs. JOHN MURIYATTIL SIMON

Decided On January 15, 2019
Elizabath Raju Appellant
V/S
John Muriyattil Simon Respondents

JUDGEMENT

(1.) This transfer petition has been filed by the petitioner wife for transfer of O.P. No.395 of 2018 titled "John Muriyattil Simon Vs. Elizabeth Raju" from the Family Court, Thrissur, Kerala to the Court of Principal Judge, Family Court at Bangalore, Karnataka.

(2.) We have heard learned counsel for the parties.

(3.) Looking to the facts and circumstances of this case, particularly the fact that the petitioner has two children of 4 years and two months and, being a resident of Bangalore, Karnataka, the petitioner would be put to considerable inconvenience in prosecuting the matter at Thrissur, Kerala, we think it appropriate to transfer the aforesaid case from the Family Court, Thrissur, Kerala to the Court of Principal Judge, Family Court at Bangalore, Karnataka.