(1.) Delay condoned.
(2.) We are not inclined to entertain this petition under Article 136 of the Constitution of India.
(3.) The Special Leave Petition is, accordingly, dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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