GARIMA NIGAM Vs. PULKIT NIGAM

JUDGEMENT

(1.) Issue notice confined to mediation only.

(2.) Let the parties appear before the Supreme Court Mediation Centre on 12.03.2019.

(3.) Meanwhile there shall be stay of proceedings in HMA No.35/2018, titled as Pulkit Nigam v. Garima Nigam pending in the Court of Family Court No.1 at Jaipur, Rajasthan.