(1.) Leave granted.
(2.) We have heard learned counsel for the parties.
(3.) This appeal takes exception to the judgment and order dated 19.01.2019 passed by the High Court of Judicature at Madras, Madurai Bench in Crl.A.(MD) No. 316/2008.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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