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LAWS(SC)-2019-7-241
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. GS1 INDIA
Decided On July 03, 2019
Commissioner Of Income Tax (Exemptions)
Appellant
V/S
Gs1 India
Respondents
JUDGEMENT
(1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No. 5058 of 2014.
Click here to view full judgment.