STATE OF U P Vs. SHOBHANATH

JUDGEMENT

(1.) This appeal is directed against the judgment and order dated 07.04.2000 passed in Criminal Appeal No. 631 of 1984 whereby the Division Bench of the Allahabad High Court acquitted the respondents herein from the charges of offence punishable under Section 147, 148, 302 read with Section 149 of the Indian Penal Code, 1860 (for short "the IPC") by setting aside the order of conviction and sentence dated 14.8.1984 and 16.8.1984 passed by the Special/Additional Sessions Judge, Sultanpur, whereby the trial court convicted the respondents herein under Section 302 read with Section 149 IPC and sentenced each one of them to rigorous imprisonment for life and also sentenced them to R.I. under various sections. So far as accused Hansraj is concerned as he was found to be almost 16 years, an order was passed that instead of jail he be sent to children home.

(2.) The aforesaid criminal case was registered on the basis of an information submitted by Parasnath Dubey who was PW-1 contending inter alia that on 02.11.1981 at about 5 p.m., he alongwith his father, Ram Abhilakh deceased, were returning back to their home from Lalganj Bazaar. While said Ram Abhilakh Dubey was standing at the crossing of Setha Road at the shop of Ram Kishore Barayee for taking betel, the accused persons, all of a sudden, came there whereupon the accused Shobhanath and Triveni Prasad instigated other accused persons, namely Doodhnath, Vijai Pal (both sons of Ram Kumar), accused Knasu (son of Doodhnath) at which all of them attacked him. It was also stated in the said information that first of all Vijai Pal stabbed him with a knife and other accused persons thereafter started beating him with lathis and that as a result of the said assault, he had fallen on the ground. It was stated that an alarm was raised by Parasnath Dubey because of which Ram Kripal, Ram Bahal, Parasnath and Lalta Prasad and other reached there and saw the occurrence. A report of the incident was lodged at the Police Station Gauriganj District Sultanpur on 02.11.1981 at about 6.35 p.m. Ram Abhilakh Dubey later on succumbed to the injuries i.e. on 3.11.1981 at 8.30 p.m.

(3.) The deceased Ram Abhilakh Dubey who received injuries on 02.11.1981 in the aforesaid incident was taken to the hospital at Gauriganj where he was medically examined and an Injury Report was also prepared by the doctor examining him at the hospital Gauriganj, who looking at the grievous nature of injuries received by him sent him to the District Hospital, Sultanpur as his condition was deteriorating. After the death of Ram Abhilakh who died in the hospital on 03.11.1984 at about 8.30 p.m., the post mortem examination was done on 4.11.1981 at about 4.10 p.m.