T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA

JUDGEMENT

(1.) IA No. (unnumbered filed by learned amicus curiae) in IA No. 2608 of 2009 in IANo. 2016 of 2007 Taken on board. It is stated by the learned amicus curiae that the term of the Member - Secretary, Shri Sanjeev Chadha has come to an end and it is also stated that the CEC can function without the Member - Secretary. The statements are recorded.

(2.) IN place of Shri P. R. Mohenty, who was holding the office of Director General of Forests and Special Secretary in the Ministry of Environment and Forests (MoEF) and whose term has expired, Dr. P. J. Dilip Kumar is appointed as Member of the CEC.

(3.) LIST on 9-10-2009. MoEF to file its reply - affidavit in the meantime. IAs Nos. 2660-61 in IA No. 972 in IA No. 757 with IAs Nos. 789-90, 962, 986, 1042-45, 1217-19, 1409 and 1536-38