GURMEJ SINGH Vs. STATE OF PUNJAB

Referred Judgements :-

JAMES DUNBER SMITH V. HER MAJESTY THE QUEEN [RELIED ON]
ARTHUR JOHN SPECMAN V. PLUMSTEAD DISTRICT BOARD OF WORKS [RELIED ON]
RAY V. LOCAL GOVERNMENT BOARD [RELIED ON]
GENERAL COUNCIL OF MEDICAL EDUCATION AND REGISTRATION OF U.K. V. SANCKMAN [RELIED ON]
BOARD OF EDUCATION V. RICE [RELIED ON]
VIONET V. BARRETT [RELIED ON]
SPACKMAN V. PLUMSTEAD DISTRICT BOARD OF WORKS [RELIED ON]
FAIRMOUNT INVESTMENTS LTD. V. SECRETARY TO STATE FOR ENVIRONMENT [RELIED ON]
REGINA V. SECRETARY OF STATE FOR HOME AFFAIRS EX PARTE HOSENBALL [RELIED ON]
MANEKA GANDHI VS. UNION OF INDIA [RELIED ON]