CENTRAL BANK OF INDIA Vs. STATE OF KERALA

Referred Judgements :-

P. MURUGIAN V. JAINUDEEN,C.L. [REFERRED TO]
ZAVERBHAI AMAIDAS V. STATE OF BOMBAY [REFERRED TO]
KAKA MOHAMMAD GHOUSE SAHIB AND CO. V. UNITED COMMERCIAL SYNDICATE AND OTHERS [REFERRED TO]
SHERRY JACOB V. CANARA BANK [REFERRED TO]
ALLAHABAD BANK V. CANARA BANK AND ANOTHER [REFERRED TO]
UNION OF INDIA V. G.M. KOKIL [REFERRED TO]
GOVT. OF A.P. AND ANR. V. J.B. EDUCATIONAL SOCIETY AND ANR. [REFERRED TO]
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED TO]
POPPATLAL SHAH PARTNER OF MESSRS INDO MALAYAN TRADING CO THE UNION OF INDIA VS. STATE OF MADRAS [REFERRED TO]
DOMINION OF INDIA NOW UNION OF INDIA VS. SHRINBAL A IRANI [REFERRED TO]
M K RANGANATHAN VS. GOVERNMENT OF MADRAS [REFERRED TO]
A S KRISHNA VS. STATE OF MADRAS [REFERRED TO]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED TO]
BUILDERS SUPPLY CORPORATION VS. UNION OF INDIA [REFERRED TO]
STETE OF GUJAIAT VS. SHYAARIAL MOHANLAL CHOKSIMANUBHAI PATEL [REFERRED TO]
H H MAHARAJADHIRAJA MADHAV RAO JIVAJI RAO SGINDIA BAHADUR OF GWALIOR H H MAHARAJADHIRAJA MAHARANA SHRI BHAGWAT SINGHJI BAHADUR OF UDAIPUR COL H H BRARBANS SARAMAUR RAJA I RAJAGAN SIR PRATAP SINGH MALVENDRA BAHADUR COL RAJA SURINDER SINGH BAHADUR VS. UNION OF INDIA [REFERRED TO]
BANK OF BIHAR VS. STATE OF BIHAR [REFERRED TO]
HOECHST PHARMACEUTICALS LIMITED JUMNA FLOUR AND OIL MILLS PHARMA ASSOCIATES VS. STATE OF BIHAR [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
BYRAM PESTONJI GARIWALA VS. UNION BANK OF INDIA [REFERRED TO]
R S RAGHUNATH VS. STATE OF KARNATAKA [REFERRED TO]
K S PARIPOORNAN VS. STATE OF KERALA [REFERRED TO]
STATE BANK OF BIKANER AND JAIPUR VS. NATIONAL IRON AND STEEL ROT LING CORPORATION [REFERRED TO]
R M ARUNACHALAM VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
A G VARADARAJULU VS. STATE OF TAMIL NADU [REFERRED TO]
DENA BANK VS. BHIKHABHAI PRABHUDAS PAREKH AND CO [REFERRED TO]
ANDHRA PRADESH STATE FINANCIAL CORPORATION VS. OFFICIAL LIQUIDATOR [REFERRED TO]
LAND ACQUISITION OFFICER CUM DSWO AP VS. B V REDDY AND SONS [REFERRED TO]
STATE OF WEST BENGAL VS. KESORAM INDUSTRIES LIMITED [REFERRED TO]
RAJASTHAN FINANCIAL CORPORATION VS. OFFICIAL LIQUIDATOR [REFERRED TO]
ICICI BANK LTD VS. SIDCO LEATHER [REFERRED TO]
CENTRAL BANK OF INDIA VS. SIRIGUPPA SUGARS AND CHEMICALS LTD [REFERRED TO]
KSL AND INDUSTRIES LTD VS. ARIHANT THREADS LTD [REFERRED TO]
UNION OF INDIA VS. SICOM LTD [REFERRED TO]
MANICKAM CHETTIAR VS. INCOME TAX OFFICER [REFERRED TO]
BANK OF INDIA VS. JOHN BOWMAN [REFERRED TO]
RECOVERY OFFICER VS. KERALA FINANCIAL CORPORATION [REFERRED TO]
KESAVA PILLAI SREEDHARAN PILLAI VS. STATE OF KERALA [REFERRED TO]
SOUTH INDIAN BANK LTD VS. STATE OF KERALA [REFERRED TO]