MEERUT DEVELOPMENT AUTHORITY Vs. ASSOCIATION OF MANAGEMENT STUDIES

Referred Judgements :-

CHIEF CONSTABLE OF NORTH WALES POLICE VS. EVANS [REFERRED TO]
NOTTINGHAMSHIRE COUNTRY COUNCIL VS. SECRETARY OF STATE FOR THE ENVIRONMENT [REFERRED TO]
ASSOCIATION OF REGISTRATION PLATES VS. UOI [REFERRED TO]
A.B. INTERNATIONAL EXPORTS VS. STATE CORPORATION OF INDIA. [REFERRED TO]
R. VS. INDEPENDENT TELEVISION COMMISSION,EX P. TSW BROADCASTING LIMITED. [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
KASTURI LAL LAKSHMI REDDY REPRE SENTED VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
RAM AND SHYAM COMPANY VS. STATE OF HARYANA [REFERRED TO]
MAHABIR AUTO STORES VS. INDIAN OIL CORPORATION [REFERRED TO]
BANGALORE MEDICAL TRUST VS. B S MUDDAPPA [REFERRED TO]
STERLING COMPUTERS LIMITED UNITED DATABASE INDIA PRIVATE LIMITED UNITED INDIA PERIODICALS PRIVATE LIMITED VS. M AND N PUBLICATIONS LIMITED:MAN PUBLICATIONS LIMITED:M AND N PUBLICATIONS LIMITED [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
AIR INDIA LIMITED VS. COCHIN INT AIRPORT LIMITED [REFERRED TO]
PADMA VS. HIRALAL MOTILAL DESARDA [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
DIRECTORATE OF EDUCATION VS. EDUCOMP DATAMATICS LTD [REFERRED TO]
GLOBAL ENERGY LTD VS. ADANI EXPORTS LTD [REFERRED TO]
PURAVANKARA PROJECTS LTD VS. HOTEL VENUS INTERNATIONAL [REFERRED TO]