REGENT COMPUTRONICS PVT. LTD.

ANDHRA PRADESH PUBLIC SERVICE COMMISSION Appellant

V/S

BALOJI BADHAVATH Respondents

Referred Judgements :-

SANGRAN SINGH VS. ELECTION TRIBUNI KOTAH [REFERRED TO]
C A RAJENDRAN VS. UNION OF INDIA [REFERRED TO]
STATE OF KERALA VS. N M THOMAS [REFERRED TO]
THAMMANNA VS. K VEERA REDDY [REFERRED TO]
AKHIL BHARATIYA SOSHIT KARAMCHARI SANGH RAILWAY VS. UNION OF INDIA [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
RITESH R SAH VS. Y L YAMUL [REFERRED TO]
CHATTAR SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF PUNJAB VS. MANJIT SINGH [REFERRED TO]
UNION OF INDIA VS. SATYA PRAKASH [REFERRED TO]
ANDHRA PRADESH PUBLIC SERVICE COMMISSION VS. P CHANDRA MOULEESWARE REDDY [REFERRED TO]
PITTA NAVEEN KUMAR VS. RAJA NARASAIAH ZANGITI [REFERRED TO]
RAJESH KUMAR DARIA VS. RAJSTHAN PUBLIC SERVICE COMMISSION [REFERRED TO]
ASHOKA KUMAR THAKUR VS. UNION OF INDIA [REFERRED TO]
S JAFFER SAHEB VS. STATE OF ANDHRA PRADESH [REFERRED TO]

JUDGEMENT

(1.) Leave granted.

(2.) Andhra Pradesh Public Service Commission is before us aggrieved by and dissatisfied with a judgment and order dated 23.07.2008 passed by a Division Bench of the Andhra Pradesh High Court in Writ Petition No. 16029 of 2008.

(3.) The Government of Andhra Pradesh used to issue orders laying down norms to be adopted for filling up of vacancies in Group - I services in the State comprising of Deputy Collectors, Commercial Tax Officers, Assistant Prohibition and Excise Superintendents, Assistant Commissioner of Labour, Deputy Superintendent of Police Category-2, Divisional Fire Officers, District Registrars, Assistant Audit Officer and Assistant Treasury Officer/ Assistant Accounts Officer. The selection process takes place in two phases; the first being holding of an examination for the purpose of shortlisting of the candidates and the second being holding of the main examination followed by interview.

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A P PUBLIC SERVICE COMMISSION Vs. BALOJI BADHAVATH

Referred Judgements :-

JUDGEMENT

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