(1.) LEAVE granted.
(2.) THIS appeal is directed against the judgment and final order dated 22. 5. 2008 passed by the High Court of Uttarakhand at Nainital in Delay Condonation App. No. 1854 of 2008 in Writ petition No. 1013 of 2002.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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