STATE OF RAJASTHAN Vs. S N TIWARI

JUDGEMENT

(1.) Leave granted.

(2.) These appeals are directed against the common judgment and order of the High Court of Rajasthan, Jaipur Bench dated 29.11.2006 in DBC Special Appeal No. 606/01 and DBC Special Appeal No. 863/01 affirming the judgment and order of the learned Single Judge.

(3.) The facts leading to filing of these appeals by the State of Rajasthan required to be noticed are as under: