LAWS(SC)-2009-8-53

LOKPRAKASHAN LTD Vs. KANCHANBHAI KANBHAI TADVI

Decided On August 27, 2009
LOKPRAKASHAN LTD Appellant
V/S
KANCHANBHAI KANBHAI TADVI Respondents

JUDGEMENT

(1.) These appeals are directed against the judgment and final order dated 15.6.2001 of the High Court of Gujarat passed in Special Civil Application No. 723 of 2000 along with Special Civil Application Nos. 2994 and 6470 of 1999.

(2.) As the common question of law is involved in these appeals, therefore, these appeals are being disposed by a common judgment. The facts of the Civil Appeal No. 5692 of 2001 are recapitulated for properly comprehending the controversy in the case.

(3.) A daily Newspaper namely 'Gujarat Samachar' started its publication of a Gujarat local daily newspaper from Ahmedabad in 1932.