LAWS(SC)-1998-12-22

NANG KHAMKON MANLAI Vs. STATE OF ARUNACHAL PRADESH

Decided On December 18, 1998
NANG KHAMKON MANLAI Appellant
V/S
STATE OF ARUNACHAL PRADESH Respondents

JUDGEMENT

(1.) Xx xx xx

(2.) Mr. Anil Srivastava appears and takes service on behalf of respondents.