J JAYALALITHA Vs. GOVERNMENT OF TAMIL NADU

JUDGEMENT

(1.) Issue notice.

(2.) The respondents are in caveat. Shri Ashok H. Desai, learned Senior Counsel represents the first and the second respondents the State of Tamil Nadu and the Sports Development Authority respectively. Shri V. R. Reddy, learned Senior Counsel represents the third respondent, the Tamil Nadu Film Producers Association.

(3.) Heard learned counsel for the parties.