(1.) In view of the judgment just delivered in Civil No. 2720 of 1972 - RAMGIR UTTAMGIR GOSWAMI V. STATE OF GUJARAT and ANR. this Special Leave Petition is dismissed with no order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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