LAWS(SC)-2018-9-167

ROMILA THAPAR Vs. UNION OF INDIA

Decided On September 06, 2018
Romila Thapar Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Let the matter be listed on Wednesday, the 12th September 2018.

(2.) Interim order dated 29.08.2018 to continue till then.