LAWS(SC)-2018-4-228

ROJER MATHEW Vs. SOUTH INDIAN BANK LIMITED

Decided On April 04, 2018
Rojer Mathew Appellant
V/S
SOUTH INDIAN BANK LIMITED Respondents

JUDGEMENT

(1.) Learned Additional Solicitor General seeks further time to respond to the issues noted in the order dtd. 15/3/2018.