(1.) Delay condoned.
(2.) Permission to file Special Leave Petition is granted.
(3.) Delay in filing substitution application is condoned. Abatement is set aside.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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