MANOJ KUMAR Vs. STATE OF UTTAR PRADESH

JUDGEMENT

(1.) In spite of service of notice to Respondent No. 1 - State of Uttar Pradesh in January, 2018, none entered appearance so far to represent the State.

(2.) List this matter on 13/11/2018.

(3.) The Chief Secretary, Uttar Pradesh is directed to appear before this Court on 13/11/2018 in person and explain the reasons for non-appearance of a State counsel in this matter.