LAWS(SC)-2018-2-143

STATE OF TAMIL NADU REPRESENTED Vs. SIDDARAMAIAH

Decided On February 16, 2018
STATE OF TAMIL NADU REPRESENTED Appellant
V/S
SIDDARAMAIAH Respondents

JUDGEMENT

(1.) As we have disposed of Civil Appeal No. 2456 of 2007, we do not intend to proceed with the Contempt Petition against the respondents. It stands closed accordingly.