LAWS(SC)-2008-5-170

SOUTHERN STEEL LTD Vs. JINDAL VIJAYANAGAR STEEL LTD

Decided On May 08, 2008
SOUTHERN STEEL LTD Appellant
V/S
JINDAL VIJAYANAGAR STEEL LTD Respondents

JUDGEMENT

(1.) Leave granted in both these Special Leave Petitions.

(2.) These appeals are directed against the judgment dated 3.1.2005 of the High Court of Karnataka at Bangalore in Criminal Petition Nos. 948 and 949 of 2003.

(3.) The brief facts of these appeals are recapitulated as under :