(1.) LEAVE granted.
(2.) ONE of the questions which arose for consideration before the learned motor Vehicles Claims Tribunal was as to whether the vehicle in question was insured with the appellant-Insurance Company or not.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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