LAWS(SC)-2008-2-233

T. N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA

Decided On February 01, 2008
T. N. Godavarman Thirumulpad Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) I .A.Nos.1000 with 982-984, 1026-28 and 1123-24, 1197-99 and 1210-11, 1250-51, 1512. 1485 and 1507 and 1412 in W. P. (C)No. 202/1995 List on 27.3.2008.

(2.) NPV MATTER I. A. Nos. 826 In 566 with 955 in 566, 958,985, 1001-1001A, 1013-1014, 1016-1018, 1019,1046, 1047, 1135-1136, 1137, 1164, 1180-1181, 1182-1183, 1196, 1208-1209, 1222-1223, 1224-1225, 1229, 1233 in 1135-1136, 1248-1249, 1253, 1301-1302, 1303-1304, 1312, 1313, 1314, 1318, 1319 in 1137, 1325, 1364, 1365-1366, 1370-1370A, 1371, 1384, 1385-1386, 1387, 1434, 1435-1437, 1438, 1441 with 1634, 1475-1476, 1513, 1573, 1639 in 1135-1136 in IA 566, 1664, 1665, 1671, 1707, 1779 in 1164 in I. A. 566, 1785-1786 in I. A. No. 1441, 1980-1981, 2013, 2074-2076, 2077-2078 In 1441 and 2098 in 1233 in 1135-1136 in W.P.(C)No.202/1995 List the NPV Matters and Buffer matters on 27.3.2008, for the whole day. I. A. Nos. 2151-2152 in I. A. 566

(3.) I .As. are allowed accordingly. I. A. Nos. 2145-2146, 2147-2148, 2149-2150 & 2153-2154 in I. A. 566