(1.) Application for permission to make oral submissions is rejected.
(2.) We have carefully gone through the Review Petition and the connected records. We do not find any merit therein. The Review Petition is, accordingly, dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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