UNION OF INDIA Vs. SICOM LTD

Referred Judgements :-

BUILDERS SUPPLY CORPORATION VS. UNION OF INDIA [REFERRED TO]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL VS. CORPORATION OF CALCUTTA [REFERRED TO]
BANK OF BIHAR VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. SOMASUNDRAM MILLS PRIVATE LIMITED [REFERRED TO]
REVATHINNALBALAGOPALA VARMA INDIRABAYI VS. HIS HIGHNESS SHRI PADMANABHA DASA BALA RAMA VARMA [REFERRED TO]
STATE BANK OF BIKANER AND JAIPUR VS. NATIONAL IRON AND STEEL ROT LING CORPORATION [REFERRED TO]
DENA BANK VS. BHIKHABHAI PRABHUDAS PAREKH AND CO [REFERRED TO]
ICICI BANK LTD VS. SIDCO LEATHER [REFERRED TO]
CENTRAL BANK OF INDIA VS. SIRIGUPPA SUGARS AND CHEMICALS LTD [REFERRED TO]
PERIYAR AND PAREEKANNI RUBBERS LTD VS. STATE OF KERALA [REFERRED TO]
SITANI TEXTILES AND FABRICS P LIMITED VS. ASST COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD [REFERRED TO]
SUBURBAN PLY PANEL PVT LTD VS. ASSISTANT COMMISSIONER CENTRAL [REFERRED TO]
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED BANGALORE VS. SECRETARY GOVERNMENT OF INDIA MINISTRY OF COMMERCE NEW DELHI [REFERRED TO]
MACSON MARBLES PVT. LTD. VS. UNION OF INDIA [REFERRED TO]