SAIRA ALIAS RUHI Vs. ATHAR ABBAS

JUDGEMENT

(1.) Though the present transfer petition has been filed for transfer of a case, the matter was directed to be listed at the Supreme Court Lok Adalat which was held on 6th September, 2008. With the assistance of the Mediators, the parties were heard and following terms for settling the disputes were arrived at:

(2.) Orders be sent to the respective courts. Parties are directed to appear before the Delhi High Court Mediation Centre for counselling on 4.12.2008.

(3.) In view of the aforesaid agreement, the petition is disposed of on the terms as set out above. The proceedings as noted above stand closed.