(1.) DELAY condoned.
(2.) LEAVE granted.
(3.) ACCORDINGLY, the impugned orders are set aside and the appeal is allowed to the extent indicated above. There will be no order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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