(1.) LEAVE granted.
(2.) RESPONDENT No. 1 filed a suit against the appellant and Respondent No. 2 for partition of suit property on the basis of a Will dated 3. 8. 1992.
(3.) WITH these observations, the appeal stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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