(1.) Heard learned counsel for the petitioner.
(2.) We do not find any ground to interfere with the impugned order.
(3.) The special leave petition is, accordingly, dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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