(1.) Heard learned counsel for the parties.
(2.) The challenge in this Appeal is to the order passed by the Division Bench of the Delhi High Court allowing the Criminal Writ Petition No. 207/2001 by Order dated 7.12.2001.
(3.) The background facts in nutshell are as under :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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