LAWS(SC)-2008-2-224

SUNIL KUMAR SINGH Vs. STATE OF U P

Decided On February 05, 2008
SUNIL KUMAR SINGH Appellant
V/S
STATE OF U P Respondents

JUDGEMENT

(1.) REVIEW PETITION (C) N0.6 OF 2008 IN SLP(C) No.19938 OF 2007

(2.) We have carefully gone through the Review Petition and the connected records. We do not find any merit therein. The Review Petition is, accordingly, dismissed.