LAWS(SC)-2008-11-112

UNION OF INDIA Vs. KUNDAN RICE MILLS LTD

Decided On November 03, 2008
PUNDLIK JALAM PATIL (D) BY LRS. Appellant
V/S
EXE.ENG. JALGAON MEDIUM PROJECT Respondents

JUDGEMENT

(1.) Heard.

(2.) Though these matters were listed for admission, learned Counsel for the parties requested the matters to be taken up for final disposal.

(3.) Leave granted.