(1.) LEAVE granted.
(2.) THIS is an appeal against the judgment and final order dated 27th June, 2006 passed by Nagpur Bench of Bombay High Court in writ Petition no. 75/1994.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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