LAWS(SC)-2008-4-120

PRASANNA VENKATARAMANSWAMI TEMPLE Vs. V S LAKSHMINARAYANA IYENGAR

Decided On April 23, 2008
PRASANNA VENKATARAMANSWAMI TEMPLE Appellant
V/S
V S LAKSHMINARAYANA IYENGAR Respondents

JUDGEMENT

(1.) HEARD learned counsel for the parties.

(2.) ON 04. 03. 2008, we passed an order to the following effect:-