(1.) Delay condoned.
(2.) Leave granted.
(3.) These appeals by special leave arise from the order of the central Administrative tribunal, Bangalore bench, made on 17/7/1996 in OA No. 368 of 1996.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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