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LAWS(SC)-1997-12-31
NARAYANI DEVI Vs. MAHENDRA KR TRIPATHI
Decided On December 19, 1997
NARAYANI DEVI
Appellant
V/S
MAHENDRA KR.TRIPATHI
Respondents
JUDGEMENT
(1.) SLP (C) No. 4968/97 :
(2.) THIS cross-petition is dismissed on merit. Order accordingly.
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