LAWS(SC)-1997-11-53

RAM PRAVESH SINGH Vs. K N SINGH

Decided On November 03, 1997
RAM PRAVESH SINGH Appellant
V/S
K N Singh Respondents

JUDGEMENT

(1.) Having heard learned counsel for the parties, we deem it fit to modify our earlier order dated 16/12/1996 to the limited extent as under:

(2.) The INDIAN administrative SERVICE are disposed of accordingly

(3.) Contempt petitions will now be listed before an appropriate bench of two Judges of this court for being dealt with further.