(1.) Leave granted.
(2.) Substitution allowed.
(3.) This appeal by special leave is from the judgment of the Patna High Court, Ranchi Bench, made on May 2, 1996 in LAP No. 17/1996.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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