COMMISSIONER OF INCOME TAX BOMBAY COMMISSIONER OF INCOME TAX BOMBAY Vs. ALCOCK ASHDOWN AND COMPANY LIMITED:FILTRONE INDIA LIMITED

Referred Judgements :-

BIRMINGHAM SMALL ARMS CO. LTD.,BIRMINGHAM SMALL ARMS CO. LTD. V. IRC [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CIBATUL LIMITED [APPROVED]
COMMISSIONER OF INCOME TAX VS. MOHAN MEAKIN BREWERIES LIMITED [APPROVED]
RAVI MACHINE TOOLS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [APPROVED]
COMMISSIONER OF INCOME TAX VS. INDIAN OXYGEN LTD [APPROVED]
JAYARAM MILLS LIMITED VS. COMMISSIONER OF EXCESS PROFITS TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUNDARAM INDUSTRIES LIMITED [APPROVED]
COMMISSIONER OF INCOME TAX VS. SOUTHERN AGRIFURANE INDUSTRIES LIMITED [APPROVED]
PERIYAR CHEMICALS LIMITED VS. COMMISSIONER OF INCOME TAX [APPROVED]
COMMISSIONER OF INCOME TAX VS. ALCOCK ASHDOWN AND COMPANY LIMITED [AFFIRMED]
COMMISSIONER OF INCOME TAX VS. BOEHRINGER KNOLL LIMITED [APPROVED]
COMMISSIONER OF INCOME TAX VS. HINDUSTAN POLYMERS LIMITED [APPROVED]
COMMISSIONER OF INCOME TAX VS. ADVANI OERLIKON PRIVATE LIMITED [APPROVED]
COMMISSIONER OF INCOME TAX VS. INDIAN SMELTING AND REFINING COMPANY LIMITED [APPROVED]
COMMISSIONER OF INCOME TAX VS. ELPRO INTERNATIONAL LIMITED [APPROVED]
COMMISSIONER OF INCOME TAX VS. CENTURY SPG AND MFG COMPANY LIMITED [APPROVED]
COMMISSIONER OF INCOME-TAX VS. GOPI CHAND TEXTILE MILLS LTD [APPROVED]