SPECIAL DEPUTY COLLECTOR Vs. KURRA SAMBASIVA RAO

Referred Judgements :-

PERIYAR AND PAREEKANNI RUBBERS LIMITED VS. STATE OF KERALA [FOLLOWED]
K S PARIPOORNAN VS. STATE OF KERALA [FOLLOWED]
SPECIAL TAHSILDAR LA P W D SCHEMES VIJAYAWADA VS. M A JABBAR [FOLLOWED]
KHANNA IMPROVEMENT TRUST VS. LAND ACQUISITION TRIBUNAL [FOLLOWED]
SPECIAL LAND ACQUISITION OFFICER DHARWAD VS. TAJAR HANIFABI [FOLLOWED]
BASANT KUMAR VS. UNION OF INDIA [FOLLOWED]
AGRICULTURAL PRODUCE MARKET COMMITTEE VS. LAND ACQUISITION OFFICER AND ASSTT COMMISSIONER:R R HANMANTANAWAR [FOLLOWED]