(1.) Ias Nos. 5 and 6 are allowed.
(2.) Leave granted.
(3.) These appeals by special leave are against the order dated 29/8/1997 passed by the Patna High court in CWJCs Nos. 1617 and 602 of 1996.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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