(1.) We see no reason to in referee with the order of the High court adjourning the matter. S. L. P. and WP are dismissed since the matter is pending before the High court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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