LAWS(SC)-2017-2-138

HAREENDRAN & ORS. Vs. SUKUMARAN AND ORS.

Decided On February 20, 2017
Hareendran And Ors. Appellant
V/S
Sukumaran And Ors. Respondents

JUDGEMENT

(1.) Heard Mr. K. Parasaran, learned senior Counsel for the appellants and Mr. Jayanth Muthraj, learned Counsel for the respondents.