STATE OF UTTARAKHAND Vs. KUMAON STONE CRUSHER

Referred Judgements :-

LOWER MAINLAND DAIRY V. ORYSTAL DAIRY LTD. [REFERRED TO]
COMMISSIONER HINDU RELIGIOUS ENDOW MENTS MADRAS VS. LAKSHMINDRA THIRTHA SWAMIAR OF SHIRUR MUTT [REFERRED TO]
A S KRISHNA VS. STATE OF MADRAS [REFERRED TO]
DEEP CHAND BRAHMAN LAL SINGH NIRANJAN SINGH HARI SHANKER SHYAM LAL RAM PRASAD JAIN TRANSPORT GENERAL TRADING CO JAIPAL SINGH VIRENDRA PAL GUPTA VISHAMBHAR DAYAL GUPTA REJENDRAPAL SIA RAM BRIJPAL SINGH PANDIT SRINIVAS MADHO RAM MOHI UDD VS. STATE OF UTTAR PRADESH [REFERRED TO]
B V PATANKAR VS. C G SASTRY [REFERRED TO]
HINGIR RAMPUR COAL CO LIMITED VS. STATE OF ORISSA [REFERRED TO]
HINGIR RAMPUR COAL CO LIMITED VS. STATE OF ORISSA [REFERRED TO]
FIRM A T B MEHTAB MAJID AND CO A ABDUL SHAKOOR VS. STATE OF MADRAS [REFERRED TO]
MUNICIPAL COUNCIL PALAI VS. T J JOSEPH [REFERRED TO]
STATE OF ORISSA IN BOTH THE APPEALS STATE OF ORISSA IN BOTH THE APPEALS H R S MURTHY VS. M A TULLOCH AND CO :MISRILAL JAIN:M A TULLOCH AND CO [REFERRED TO]
B N TEWARI VS. UNION OF INDIA [REFERRED TO]
CORPORATION OF CALCUTTA VS. LIBERTY CINEMA [REFERRED TO]
STATE OF MAHARASHTRA VS. SALVATION ARMY WESTERN INDIA TERRITORY:SHRI LOHANA MAHA PARISHAD A PUBLIC TRUST [REFERRED TO]
SREENIVASA GENERAL TRADERS UPPALAPEDA VENKATARAMIAH COROMANDAL AGRO PRODUCT AND OIL LIMITED VS. STATE OF ANDHRA PRADESH [REFERRED TO]
P M ASHWATHANARAYANA SETTY LAVINA MANSIONS A ABDUL RAHIM SHERIF G RAMIAH CITY MUNICIPAL COUNCIL STATE BANK OF INDIA BANK OF BARODA S MOHMOOD IQBAL STATE OF MAHARASHTRA DR PRAFULLA CHANDRA VS. STATE OF KARNATAKA [REFERRED TO]
SYNTHETICS AND CHEMICALS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
AKBAR BADRUDIN GIWANI VS. COLLECTOR OF CUSTOMS BOMBAY [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
KARNATAKA FOREST DEVELOPMENT CORPORATION LIMITED STATE OF KARNATAKA VS. CANTREADS PRIVATE LIMITED:CANTREADS PRIVATE LIMITED [REFERRED TO]
SURESH LOHIYA VS. STATE OF MAHARASHTRA [REFERRED TO]
T N GODAVARMAN THIRUMULKPAD VS. UNION OF INDIA [REFERRED TO]
VAM ORGANIC CHEMICALS LIMITED INDIA GLYCOLS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
BIHAR DISTILLERY VS. UNION OF INDIA [REFERRED TO]
STATE OF TRIPURA VS. SUDHIR RANJAN NATH [REFERRED TO]
SECUNDERABAD HYDERABAD HOTEL OWNERS ASSOCIATION VS. HYDERABAD MUNICIPAL CORPORATION HYDERABAD [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. LAL KUNWA STONE CRUSHER PRIVATE LIMITED [REFERRED TO]
KULWANT KAUR VS. GURDIAL SINGH MANN [REFERRED TO]
STATE OF UTTAR PRADESH VS. SITAPUR PACKING WOOD SUPPLIERS [REFERRED TO]
UNION OF INDIA VS. SHAH GOVERDHAN L KABRA TEACHERS COLLEGE [REFERRED TO]
TEJ BAHADUR DUBE VS. FOREST RANGE OFFICER F S S W HYDERABAD [REFERRED TO]
N C DHOUNDIAL VS. UNION OF INDIA [REFERRED TO]
STATE OF WEST BENGAL VS. KESORAM INDUSTRIES LIMITED [REFERRED TO]
CALCUTTA MUNICIPAL CORPO VS. SHERY MERCANTILE PVT LTD [REFERRED TO]
JINDAL STAINLESS LTD VS. STATE OF HARYANA [REFERRED TO]
INCOME TAX OFFICER UDAIPUR VS. ARIHANT TILES AND MARBLES P LTD [REFERRED TO]
STATE OF U P VS. HIRENDRA PAL SINGH [REFERRED TO]
MINERAL AREA DEVELOPMENT AUTHORITY VS. STEEL AUTHORITY OF INDIA [REFERRED TO]
STATE OF KERALA VS. MAR APPRAEM KURI CO. LTD [REFERRED TO]
DELHI RACE CLUB LTD VS. UNION OF INDIA [REFERRED TO]
KUMAR STONE WORKS PARTNER INDER SINGH RAM PRASAD SINGH VS. STATE OF U P [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
PANKAJAKSHI (DEAD) THROUGH L.RS. & OTHERS VS. CHANDRIKA & OTHERS [REFERRED TO]
JINDAL STAINLESS LTD.& ANR. VS. STATE OF HARYANA & ORS. [REFERRED TO]