(1.) Leave granted.
(2.) This appeal is filed against the final judgment and order dated 211.2017 passed by the High Court of Judicature for Rajasthan at Jodhpur in S.B. Criminal Misc. Bail No.9471 of 2017 whereby the Single Judge of the High Court dismissed the bail application filed under Section 438 of the Code of Criminal Procedure, 1973(hereinafter referred to as "the Code") by the appellant herein.
(3.) Facts of the case lie in a narrow compass. They, however, need mention infra to appreciate the short issue involved in the case.